In its meeting held on Feb 12, the Supreme Court Collegium has proposed the transfer of Madras High Court Judge, Justice Subramonium Prasad to Delhi High Court.
The statement regarding the above recommendation was released a day later while the other three recommendations were released on the same date.
In Dec 2018, the Supreme Court had dismissed a writ petition which had challenged the appointment of Justice Subramonium Prasad as an Additional Judge.
The challenge was presented on the ground that he lacked sufficient practice in Madras High Court and also in Courts subordinate to it.
He was elevated as the Additional Judge of the Court on June 04, 2018.
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