On Wednesday, the Apex Court said that the final hearing in the Tata Group versus Shapoorji Pallonji Group case will be held on Dec 2 as certain documents are yet to be submitted.
As per an official release, a 3-Judge Bench of the Supreme Court, headed by CJI S A Bobde, was hearing a plea by the Tata Group, challenging the pledging of Tata Sons shares by Shapoorji Pallonji to raise funds.
The bench said that "We will hear the case for final disposal on December 2".
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