Supreme Court Collegium has recommended the name of Shri Kurubarahalli Venkataramareddy Aravind, Advocate, for appointment as a Judge of the High Court of Karnataka
The recommendation for the elevation of Shri Kurubarahalli Venkataramareddy Aravind was made by the Collegium of the High Court of Karnataka on 16 August 2022.
Advocate Kurubarahalli Venkataramareddy Aravind has a standing of nearly twenty-three years at the Bar. He has appeared before the High Court as Standing Counsel for various departments of the State government. He has appeared in cases resulting in 567 reported judgments.
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