SC Collegium recommends making 26 Additional Judges of 3 High Courts Permanent. Read Resolutions.

March 12, 2019

The Supreme Court collegium has made recommendations for making Additional Judges of the High Courts of Bombay, Madras & Patna permanent judges.

Bombay High Court

Fourteen additional judges of Bombay High Court who have been recommended to be made permanent are:

1. Mr. Justice Sandeep K. Shinde

2. Mr. Justice Rohit Baban Deo

3. Mrs. Justice Bharati H. Dangre

4. Mr. Justice Sarang V. Kotwal

5. Mr. Justice Riyaz I. Chagla

6. Mr. Justice Manish Pitale

7. Mr. Justice S.K. Kotwal

8. Mr. Justice A.D. Upadhye

9. Mr. Justice Mangesh S. Patil

10. Mr. Justice A.M. Dhavale

11. Mr. Justice P.K. Chavan

12. Mr. Justice M.G. Giratkar

13. Mrs. Justice V.V. Kankanwadi

14. Mr. Justice S.M. Gavhane

Madras High Court

Six additional judges of Madras High Court who have been recommended to be made permanent are:

1. Mrs. Justice V. Bhavani Subbaroyan

2. Mr. Justice A.D. Jagadish Chandira

3. Mr. Justice G.R. Swaminathan

4. Mr. Justice Abdul Quddhose

5. Mr. Justice M. Dhandapani and

6. Mr. Justice P.D. Audikesavalu.

Patna High Court

Six additional Judges of the Patna High Court who have been recommended to be made permanent are:

1. Mr. Justice Anil Kumar Upadhyay

2. Mr. Justice Rajeev Ranjan Prasad

3. Mr. Justice Sanjay Kumar

4. Mr. Justice Madhuresh Prasad

5. Mr. Justice Mohit Kumar Shah and

6. Mr. Justice Prakash Chandra Jaiswal

Read Resolutions

For Bombay High Court, Click here

For Patna High Court, Click here

For Madras High Court, Click here

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