The Rule of Law Index is developed and published by World Justice Project (WJP). ROLI 2021 covers 139 countries and ranks them based on the country-specific data collected across 8 factors and 44 sub-factors. ROLI quantitatively measures rule of law-in-practice by way of survey/polling of general public and sector experts. As per the latest report, India’s current rank in ROLI is 79 out of 139 countries assessed by the WJP. Department of Justice has been working with 29 stakeholder Ministry/Departments to improve India’s performance on 08 key indicators/factors and 44 sub-factors identified for the purpose. A coordination Committee Consisting of these Ministries/Department has been formed, which has held five meetings so far. Additionally, inputs were also sought from legal experts and industry regarding quantification of the improvement in qualitative / perception based parameters
· Subsequently, a Project Management Unit (PMU) DoJ established on 08.07.2021 consisting of expert agency (M/s. Market Xcel Data Matrix Pvt. Ltd., local agency previously engaged by WJP for their polling surveys in India) as members, headed by Joint Secretary, to assist line M/Ds with filling up information in prescribed template, formulate action plan to improve India’s performance in ROLI. The representatives of Ministry of Statistics and Programme Implementation has also been associated for advice on creation of India Index, with local data sources. The PMU expanded parameters/ sub-parameters so that information collated by line M/Ds is more granular and precise that led to addition of 10 additional line M/Ds in the 19 previously identified M/Ds. A revised template for ROLI to add more information related to reform actions to assist in formulation of media plan was also prepared by the PMU.
· The Action Plan formulated to take the process forward involves, identification of Low Hanging fruits or parameters which are critical for score improvement, collection of details to be completed from each line M/D as per the parameters allocated, additional information to formulate a “Communication Outreach Plan” for further improvement to change the perception and relevance among people, developing an exclusive ROLI webpage on DoJ website to showcase progress undertaken, completion of information of ROLI Dashboard developed by NITI Aayog and Release of Bi-annual ROLI newsletter. The Challenges include converting the conceptual qualitative index into quantitative, with data from various ministry/Departments, identification of data sources, alternate data sources where data is not available. ROLI is a perception based Index for the countries taken as a whole, quantifying and creating an India Index with State/District-level data is challenging.
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