The Rajasthan High Court will today hear a plea filed on behalf of the Sachin Pilot camp, challenging a move to disqualify dissident MLAs from the state assembly.
The petition was filed by Prithviraj Meena, an MLA supporting Sachin Pilot. Justice Satish Chandra Sharma will hear the plea at 3 pm today and the MLAs will be represented by Harish Salve and Mukul Rohatgi, news agency ANI reported. The 19 MLAs were sent notices Tuesday by the Speaker after the Congress complained that the MLAs had defied a party whip to attend two Congress Legislature Party meetings
After Ashok Gehlot’s stinging remarks on Sachin Pilot, sources said, Congress spokesperson Randeep Surjewala, who is part of the central team sent by the Congress to Jaipur to handle the crisis, had a meeting with the chief minister. It was conveyed to him that Rahul Gandhi wants to keep the doors open for Pilot. Sources said Gehlot told Surjewala he was not against that but Pilot would have to “leave the BJP camp”. Sources in Delhi said both Rahul and Priyanka Gandhi Vadra are keen to accommodate Pilot, and that Ahmed Patel was talking to him. Pilot, who has been removed as deputy CM and state party president, said he is not joining the BJP.
Even as the political crisis in the state deepens, the Rajasthan BJP unit is in “wait and watch” mode. Party leaders maintained that the BJP, as the main Opposition in Rajasthan, will take “every action to see that the Gehlot government fails to prove (its) majority” in the Assembly.
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