The Central Government of India has assented for the appointment of three judicial officers as Additional Judges of the Rajasthan High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 217 of the Constitution of India, the President is pleased to appoint S/Shri
- Chandra Shekhar Sharma,
- Pramil Kumar Mathur and
- Chandra Prakash Shrimali, to be Judges of the Rajasthan High Court, in that order of seniority, with effect from the date they assume the charge of their respective offices.”
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