A Pocso Court has denied granting bail to a 23-year-old man booked for sexually abusing a minor girl for the past 2 years. The Court considered that the man had eight other cases pending against him. It is alleged that the accused Kuldeep also known as Krushna Amrutlal Joshi came in contact with the survivor in 2017 through a social media site wherein he posed as a woman. Through the social media account, he began chatting with her & befriended her.
Later Joshi allegedly met her the survivor at her tuition classes & gave her a chocolate. After having the chocolate she became unconscious. When she woke up she found herself in a room, without clothes. Thereafter he blackmailed & exploited the minor for two years.
The man lastly took her to Ahmedabad after which her father lodged a complaint with Ghatkopar police for kidnapping & sexually abusing his minor daughter. The accused was traced & arrested on Aug 29. A month later on September 25, he filed a bail plea claiming he was falsely implicated in the case.
Joshi alleged that the girl had accompanied him on her own. He alleged that the girl never complained during her travel to Ahmedabad with him.
The petition was opposed by the victim’s family alleging there are many cases of theft registered against him. The prosecution had said that he is booked in at least eight more cases of several kinds.
The Court after hearing the application observed, “The accused has started contact with the victim by concealing his identity & posing himself to be a girl. Here, the investigation is at the initial stage. There are allegations that the girl has been ravished since last two years & yet the statements are to be recorded as well as there is every possibility of the victim getting scared seeing the accused immediately after the commission of the offence.”
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