The High Court of Patna has organized Full Court Reference on to condole the sad demise of Ms. Yashomati Kumaxi, Advocate along with S/Sri Rajendra Jha, R.K.Rajan, Md. Ansar-Ul-Haque, Dilip Kumar Singh and Ranjan Kumar, Advocates of this Court..
The Notification issued by the High court has notified that “There shall be a Full Court Reference at 3.30 P.M. on Saturday, the 29th January, 2022, through video conferencing, presided over by Hon'ble the Chief Justice to condole the sad demise of Ms. Yashomati Kumaxi, Advocate along with S/Sri Rajendra Jha, R.K.Rajan, Md. Ansar-Ul-Haque, Dilip Kumar Singh and Ranjan Kumar, Advocates of this Court.”.
About Full Court Reference
A full court reference is held for departed senior lawyers and judges of the apex court as a mark of respect and remembrance for their service to the court and the legal profession.
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