‘Orissa High Court e-Filing and Video Conferencing Scheme, 2020’ has been formed to file cases during the lockdown period that has been imposed by the Centre to contain the spread of COVID-19.
The case hearing through video conferencing will be effective from today.
The step has been taken by then Orissa High Court to help e-filing of cases and hearing of cases through video conferencing.
Filing of cases can be done by sending the scanned copies of applications and relevant documents through email to efilingohc@gmail.com.
Anyone can VC Helpline Number: 9437900550 if they face difficulty in joining the video conferencing session or in case of any grievance regarding quality or audibility of feed of video conferencing.
Earlier, the Supreme Court in its order issued guidelines for courts to function through video conferencing.
Source Link
e total number of coronavirus cases in India rose to 5,865, while the death toll is now 169, according to data on the Union Health Ministry website. Meanwhile, Odisha became the first state to extend thtotal number of coronavirus cases in India rose to 5,865, while the death toll is now 169, according to data on the Union Health Ministry website. Meanwhile, Odisha became the first state to extend the lockdown.he total number of coronavirus cases in India rose to 5,865, while the death toll is now 169, according to data on the Union Health Ministry website. Meanwhile, Odisha became the first state to extend th
Picture Source :
