The Central Government of India has assented to the appointment of  Justice Golmei Gaiphulshillu Kabui, as Permanent Judge of the Manipur High Court.

The notification issued by Law Ministry notified that “In exercise of the power conferred by clause (1) of Article 217 of the Constitution of India, the President is pleased to appoint Smt. Golmei Gaiphulshillu Kabui, to be a Judge of the Manipur High Court with effect from the date she assumes charge of her office.”

 

 

 

 

 

Picture Source :

 
Vishal Gupta