The High Court of Madras has notified sitting arrangements, which are made for Christmas Holidays 2021, i.e., from 24.12.2021 (Friday) to 02.01.2022 (Sunday) for the Madras High Court (both Principal Seat and Madurai Bench)

The Hon'ble Thiru. Justice S.Vaidyanathan, The Hon'ble Dr. Justice Anita Sumanth, The Hon'ble Thiru. Justice P. Velmurugan, The Hon'ble Thiru. Justice B. Pugalendhi and The Hon'ble Thiru. Justice D. Bharatha Chakravarthy will sit at Principal Seat at Madras as Vacation Judges on 29.12.2021 (Wednesday) to dispose of urgent matters.

The Hon'ble Thiru. Justice C.V.Karthikeyan, The Hon'ble Tmt.Justice S.Ananthi and The Hon'ble Tmt. Justice S.Srimathy will sit at Madurai Bench of Madras High Court, Madurai, as Vacation Judges on 29.12.2021 (Wednesday), to dispose of urgent matters.

About Madras High Court

The Madras High Court Bench at Madurai was inaugurated on Saturday, the 24th July of 2004 by Hon'ble Mr.Justice R.C. LAHOTI, Chief Justice of India and was presided over by Justice B.Subashan Reddy, the then Chief Justice of the Madras High Court.

The Madurai Bench of Madras High Court consists of a ground and three floors with a total plinth area of 22,929 Sq.m. It houses all the Offices and Departments of the High Court Bench. The building, housing the Court Halls, is two storied with a ceiling height of 7.20m and other area of the building is four storied with a height of 3.60 m. The total plinth area of the building is 15209 Sq.m and it consists of 16 Court Halls and Judges’ chambers attached to Court Halls, Library, Conference Hall with Video Conferencing System, Projector, etc., 12 bungalows, VIP Guest House, Law Office Building, Lawyers Chambers’ Buildings, 9 shops, Staff Canteen, BSNL, Post Office, Indian Bank and Advocates Canteen, within the campus.

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Vishal Gupta