The Delhi High Court in its previous order has extended its and its Subordinate Court's suspended regular functioning till 30th September.
With Standard Operating Procedure for physical hearings in place, efforts are hurdled to bring back normalcy to the Courts.
Though Video Conferencing Hearings are also going on majorly. Here is the Notice for Links to connect Delhi Subordinate Courts in Court Hearings through Video Conferencing.
Read Notice:
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