During this Winter Session 9 Bills were introduced in Lok Sabha. 7 Bills were passed by Lok Sabha and 9 Bills were passed by Rajya Sabha. Total number of Bills passed by both Houses of Parliament during the Session is 9. The Bills passed and introduced by both Houses during the Session are as follows:
I – BILLS INTRODUCED IN LOK SABHA
- The Multi-State Co-operative Societies (Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022
- The Appropriation (No.4) Bill, 2022
- The Appropriation (No.5) Bill, 2022
- The Repealing and Amending Bill, 2022
- The Jan Vishwas (Amendment of Provisions) Bill, 2022
II – BILLS PASSED BY LOK SABHA
- The Appropriation (No.4) Bill, 2022
- The Appropriation (No.5) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2022
- The Maritime Anti-Piracy Bill, 2022
- The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Fifth Amendment) Bill, 2022
*The Constitution (Scheduled Castes and Scheduled Tribes) Order (Second Amendment) Bill, 2022
III – BILLS PASSED BY RAJYA SABHA
- The Wild Life (Protection) Amendment Bill, 2022
- The Energy Conservation (Amendment) Bill, 2022
- The New Delhi Arbitration Centre (Amendment) Bill, 2022
- The Constitution (Scheduled Castes and Scheduled Tribes) Order (Second Amendment) Bill, 2022
- The Appropriation (No.4) Bill, 2022
- The Appropriation (No.5) Bill, 2022
- The Maritime Anti-Piracy Bill, 2022
- The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
IV – BILLS PASSED BY BOTH THE HOUSES OF PARLIAMENT
- The Wild Life (Protection) Amendment Bill, 2022
- The Energy Conservation (Amendment) Bill, 2022
- The New Delhi Arbitration Centre (Amendment) Bill, 2022
- The Appropriation (No.4) Bill, 2022
- The Appropriation (No.5) Bill, 2022
- The Constitution (Scheduled Castes and Scheduled Tribes) Order (Second Amendment) Bill, 2022
- The Maritime Anti-Piracy Bill, 2022
- The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2022
- The Constitution (Scheduled Tribes) Order (Fourth Amendment) Bill, 2022
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