On Thursday, P Nagesh’s latest public interest litigation plea was listed before a bench headed by CJ Raghvendra Singh Chauhan of the high court.
But he had succumbed to a massive heart attack three weeks ago. Nagesh’s legal battles during the pandemic brought relief to lakhs of SSC students.
A PIL of his resulted in an order that directed the state to keep hearse vehicles at government hospitals to carry dead bodies from hospitals to homes.
He was one of the first lawyers that drove everyone towards oxygen management in state-run hospitals.
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