An Advocate allegedly shot dead his parents over a property dispute while they were at prayer in their home here on Tuesday, Police said. Lalta Prasad Gangwar (76), a retired teacher, & his wife Mohini Devi (70) were at prayer around 5 am when their son Durvesh Gangwar came to their home in Bahroli village & began hurling abuses at them.
He beat them up & accused them of taking his brother's side & then fired at them, killing the couple on the spot.
Senior Superintendent of Police of Bareilly Rohit Singh Sajwan said that "Accused Durgesh Gangwar was angry with his parents over the division of property. He used to say that his parents had given a bigger share of the property to his brother Umesh & helped him in every possible way".
Sajwan said the Police suspect a property dispute behind the crime.
Durgesh stays with his family at Teachers' Colony in Meerganj here.
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