LatestLaws.com is a proud Media Partner of Webinar on 'Understanding Arbitration, Mediation & Conciliation' organised by Law Joint in collab with Indian Dispute Resolution Centre (IDRC) to be held on 30th Aug, 2020.
ABOUT EVENT
Topic:
Understanding Arbitration, Mediation & Conciliation
Chief Guest:
• Honourable Mr. Justice K.G. Balakrishnan, Former Chief Justice of India
Guest of Honour:
• Mr. Ajay Thomas, Director - Law Manav Rachna University
Speaker:
•Mr. Aruneshwar Gupta, Senior Advocate Supreme Court of India
Moderator:
•Mr. Divyansh Hanu Rathi, Managing Partner Lexidem & Rathi
Date: 30th August 2020
Timings: 5PM - 7:00 PM
FEES: Rs. 100/-
(E-Certificate will be provided)
Registration Link: https://forms.gle/KkmLykQubViRhtSr7
Paytm: 9873312051
GPay: 9811417312
Zoom Link will be sent 1 day before the event on your registered email.
For More Details: Contact 8527322073 | 9873312051 or Mail us at infolawjoint@gmail.com

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