Law Joint in association with Bar Council of Delhi is organizing Webinar on Constitutional Validity of Capital Punishment
The Webinar is Supported By: LatestLaws.com.
Chief Guest:
Hon’ble Mr. Justice Kurian Joseph, Former Judge Supreme Court of India
Guest of Honour:
Adv D.K. Singh, Vice Chairman, Bar Council of Delhi
Guest Speaker:
Adv Jatan Singh, Vice President, Delhi High Court Bar Association
Date: 12th July 2020
Timings: 5PM-6:30PM
FEES:
Early Bird Rs 75/-
After 7th July Rs 100/-
(E-Certificate will be provided)
Paytm: 9873312051
GPay:9811417312
A/C Transfer: Paytm Payments Bank
A/C No: 919873312051
IFSC: PYTM0123456
Zoom Link will be send 1 day before the event on your registered email.
Registration Form Link: https://forms.gle/K4CZ1fHc3Hh2v7Vi7
For Assistance:
8527322073|9873312051 or mail us at ljoint.law@gmail.com
Picture Source :
