LatestLaws.com is a proud Media Partner of Webinar on 'Plea Bargaining and Criminal Jurisprudence' organised by ALL INDIA LAWYERS' FORUM to be held on 7th August, 2020
ABOUT EVENT
Topic: “Plea Bargaining and Criminal Jurisprudence “
Date: 7th August, 2020
Timing: 5:00 PM
Key Note Speakers:
1. Sh. KTS Tulsi Sr. Advocate
Supreme Court of India ,
Member of Parliament.
2. Sh. Jayant Sud ,Sr. Advocate
Addl. Solicitar General,
Supreme Court of India
Welcome Speech:
Professor Ajay Thomas Director, Faculty of Law, Manav Rachna University.
Vote of Thanks:
Dr. Karuna Akshay Malviya
Principal
MGM LAW COLLEGE, MUMBAI.
LINKS
Click the following link to join live session
https://m.facebook.com/story.php?story_fbid=575798643116013&id=632247427214631
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https://docs.google.com/forms/d/e/1FAIpQLSeXFsQsXRFLinaS59vwA7Bm-IZCzOkXHZoJ4yZ7AAS6unxf0g/viewform
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