*LatestLaws.com is a proud Media Partner of Webinar on 'Freedom of Speech & Expression under Constitution of India' organised by Law Joint on occasion of 71st Constitution Day*
ABOUT EVENT
Topic: Freedom of Speech & Expression under Constitution of India
Date: 28th Nov 2020
Timings: 5PM – 6:30 PM
Chief Guest
•Honorable Mr Justice KG Balakrishnan, Former CJI
Keynote Speaker
•Mr. Rajiv Dutta, Senior Advocate Supreme Court of India
FEES: RS 75/-(Early bird till 20th Oct)
Rs. 100/- After 21st
(E-Certificate will be provided)
Registration Link: https://forms.gle/FnaAe1aFbZAVNTKYA
Paytm: 9873312051
GPay : 9811417312
UPI: kaurs939@oksbi
*Zoom Link will be sent 1 day before the event on your registered e-mail.*
For More Details: Contact 8527322073 | 9873312051 or mail us at infolawjoint@gmail.com
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