Jharkhand Public Service Commission has released notification regarding invitation of application for the 138 posts of Civil Judge (Junior Division).

Essential qualifications:

Graduate in Law from recognised notification and enrolled as an Advocate under the Advocate Act, 1961.

Age:

Above the age of 22 years and below the age of 35 years as on 31.01.2023.

Last date of application: 21.09.2023  

Please read the attached document to check more details and updated syllabus.

Picture Source :

 
Vikas Rathour