The Central Government of India has assented to the appointment of four advocates as additional judges of Andhra Pradesh High Court.
The notification issued by Law Ministry has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri
- Harinath Nunepally,
- Smt. Kiranmayee Mandava Alias Kiranmayee Kanaparthy,
- Smt. Sumathi Jagadam and
- Nyapathy Vijay,
to be Additional Judges of the Andhra Pradesh High Court for a period of two years, in that order of seniority, with effect from the date they assume charge of their respective offices.”
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