Former Jawaharlal Nehru University student Umar Khalid was arrested late on Sunday for his alleged role in the large-scale communal violence that broke out in North East Delhi over the Citizenship Amendment Act in February, PTI reported.
The Delhi Police’s Special Cell arrested Khalid under the Unlawful Activities (Prevention) Act after nearly 11 hours of questioning. Khalid has been accused of being one of the main conspirators involved in the violence, a senior unidentified police officer told.
The health department will be launching a beneficiary registration drive to distribute Golden Cards (e-cards) amongst the beneficiaries soon.
The socio-economic caste census (SECC) 2011 data will be used for identification of families for the scheme since the families suffering from any of the deprivations defined under SECC are already covered under AB-PMJAY, he said.
“However, under the J & K health scheme, the remaining families including those who do not suffer from any deprivation will also be covered. In case any family is left out from the database of SECC 2011, the procedure for inclusion in the database has also been approved” Dulloo added.
He said that under the J&K health scheme, portability option will be available as applicable under AB-PMJAY, which will allow the beneficiary families to avail cashless service from any of the health care providers empanelled under AB-PMJAY across the country.
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