Minister of Law & Justice Shri Arjun Ram Meghwal informed Rajya Sabha that as on 01.07.2023, there are 69,766 cases pending in the Supreme Court while in the High Courts and the District and Subordinate Courts as on 14.07.2023, pending cases are 60,62,953and 4,41,35,357 respectively
He replied to an Unstarred Question regarding pending cases across different levels of the judiciary, including the Supreme Court, High Courts, and subordinate courts.
The Law Minister also mentioned that the number of court halls has increased from 15,818 as on 30.06.2014 to 21,365 as on 30.06.2023, and number of residential units has increased from 10,211 as on 30.06.2014 to 18,846 as on 30.06.2023, under this Scheme.
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