Cyril Amarchand Mangaldas (CAM) acted as the legal counsel to Logicap and Ecobox, backed by Rava Partners and Alta Capital, in their acquisition of four fully leased logistics assets from Indospace for approximately INR 1200 crore. The assets, located in Ranjangaon (Pune) and Sri City (Chennai), span a total area of 3.6 million sq. ft. The transaction involved a composite structure for the acquisition of the assets, which are operational and fully leased.
As part of the transaction, the parties executed definitive agreements on 25th September 2024 and 16th January 2025, and successfully closed the deal on 6th November 2024 and 7th March 2025.
Transaction Team:
The transaction team was led by Siddharth Hariani, Partner; Trayosha Darapuneni, Partner; with support from Vaishnavi Eshwar, Senior Associate; Piyush Langade, Associate; and Yash Chadha, Associate.
Pranav Sharma, Partner; and Lakshmi Prakash, Partner; with support from Prafful N, Consultant; and Krithika Srinivasan, Senior Associate, advised on banking, corporate, and structured finance aspects of the transaction.
Deal Team:
Conducting Corporate Legal Due Diligence – Siddharth Hariani, Partner; Saurav Samaddar, Partner; with support from Vaishnavi Eshwar, Senior Associate; Piyush Langade, Associate; Shubham Shanu, Associate; Satvik Khatri, Associate; Ohmkar Vishal, Associate; Nimrah Rasheed, Associate; and Sheetal Kumar, Associate.
Conducting Real Estate Due Diligence of the Property Situated in Andhra Pradesh and Maharashtra – Siddharth Hariani, Partner; Abhilash Pillai, Partner; and Emil Joseph, Partner; with support from Jaideep Kodali, Principal Associate; Neha Shah, Senior Associate Designate; Bhargavi Akanksha, Consultant; Anjali Kadam, Consultant; Manisha K R, Associate; Kalyan Chakravarthy, Associate; and Alampu Kowkrady, Associate.
About Cyril Amarchand Mangaldas:
Cyril Amarchand Mangaldas (CAM) is India’s leading law firm with a global reputation for providing strategic legal counsel. The Firm advises a diverse clientele, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government bodies, and regulatory authorities. With a team of experienced generalists, specialists, and former regulators, the Firm provides comprehensive legal support across transactions, sectors, and regulatory frameworks. CAM is one of India’s largest full-service law firms, with offices in Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore, and Abu Dhabi.
The Firm has received numerous accolades, including “National Law Firm of the Year: India” at the IFLR Asia-Pacific Awards in 2023 and 2022 and the “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards. It was also named “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2022.
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