Cyril Amarchand Mangaldas (CAM) Cyril Amarchand Mangaldas advised Gentari Renewables India Pte. Ltd. (a Petronas Group Company) (Gentari) in connection with acquisition of 1.6 GW renewable energy portfolio of Brookfield Asset Management in India. The transaction is structured in two phases, with the first phase, involving the sale of 1 GW of operating assets, which has been completed.

Cyril Amarchand Mangaldas acted as counsel to Gentari on all legal aspects in relation to the due diligence and the investment.

The team was led by Ajay Sawhney, Partner (Head - Northern Region); Aditi Misra, Partner; with support from Aditya Prakash, Principal Associate.

Corporate – Sreetama Sen, Partner; with the support from Nooreen Haider, Principal Associate; Bhadra Nair, Senior Associate; Poorva Bhatia, Associate;  Aakash Rao, Associate; and Soumya Gupta, Associate.

Employment – Ankita Ray, Partner; with the support from Faiza Khan, Senior Associate;  Rachita Shah, Associate;  and Sonam Ambastha, Associate.

Projects, Finance and Permits –Ajay Sawhney, Partner (Head - Northern Region); Aditi Misra, Partner; with support from Aditya Prakash, Principal Associate; Bonny Singh, PA – Designate; Pulkit Zamindar, Associate; Aishik Majumder, Associate; Tushmi Udyalak, Associate;  Anoushka Chauhan, Associate; and Bhavya Kansara, Associate.

Regulatory – Vishal Binod, Partner; assisted diligence team from regulatory due diligence aspect.

Competition law – Vijay Pratap Singh Chauhan, Partner; with the support from Aaditya Ranbir Sahgal, Associate; assisted on the competition law aspects of the transaction.

Real Estate – Ashish Jain, Partner; with the support from Siddhant Sharma, Senior Associate; Bhawani Rajpurohit, Associate; assisted on the real estate aspects of the transaction.

About Cyril Amarchand Mangaldas 

Cyril Amarchand Mangaldas (cam) is India’s leading law firm with a global reputation of being trusted advisers to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. The Firm is one of the largest full-service law firm in India and offices in key business centers at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City, Singapore and Abu Dhabi.

The Firm received “National Law Firm of the Year: India” at the IFLR Asia-Pacific Awards for the second consecutive years in 2023 and 2022 and “Innovation in Advancing Markets” award at the FT Innovative Lawyers Asia Pacific 2022 Awards. The Firm had won “India Deal Firm of the Year” at the ALB India Awards and “Firm of the Year” at the IFLR1000 India Awards in 2022.

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