In a fresh initiative to settle disputes between builders & homebuyers in the state, the Uttar Pradesh Real Estate Regulatory Authority (UP-Rera) has proposed forming a conciliatory forum comprising residents, builders & officials.
According to Uttar Pradesh Real Estate Regulatory Authority (UP-Rera) officials, the 11-member forum will comprise 5 members from residents welfare associations like Fed AOA in Ghaziabad, 5 members from Confederation of Real Estate Developers’ Association of India (Credai), & one member from the respective development or industrial authority. The members will change according to region. A software has also been developed by Uttar Pradesh Real Estate Regulatory Authority (UP-Rera) which will become operational in the 1st week of December.
The development & industrial authorities have also been asked to submit names of representatives which will comprise the forum. The forum is expected to provide relief to more than 12,000 homebuyers in Ghaziabad alone who have been caught up in the builder-buyer tangle.
A letter in this regard has been sent by secretary, Uttar Pradesh Real Estate Regulatory Authority (UP-Rera), Abrar Ahmed to vice-chairpersons & CEOs of 15 development authorities & three industrial authorities in the state. The new software will have the option for the complainant to register their grievances stating the location & nature of the issue, said an official. “The Uttar Pradesh Real Estate Regulatory Authority (UP-Rera) secretary will then shortlist the complaints & contact the builder against whom the complaint has been made through the developmental or industrial authority of the concerned area,” said the official. “Then a mutually agreed date & time will be fixed for the developer & builder to appear before the 11-member forum in their respective jurisdiction,” he added. The decision arrived at the forum will be communicated to the Uttar Pradesh Real Estate Regulatory Authority (UP-Rera) which will be binding on the parties as well.
“In the state, there will be 18 such forums under Ghaziabad, Meerut, Moradabad, Saharanpur, Barielly, Hapur-Philikhwa, Agra, Aligarh, Kanpur, Jhansi, Allahabad, Varanasi, Gorakhpur & Faizabad development authorities & under the three industrial development authorities namely Noida, Greater Noida & Yamuna expressway,” added the official.
Manoj Gaur, national vice-president of Credai, said a similar forum has been formed in Maharashtra & it is producing encouraging results. “Given the fact that Uttar Pradesh Real Estate Regulatory Authority (UP-Rera) is flooded with complaints pertaining to builder-buyer issues, this will take off the load from Uttar Pradesh Real Estate Regulatory Authority (UP-Rera). The decision taken at the forum, which have representatives from builders & buyers alike, with an official from development authority overseeing the proceedings, will help expedite individual issues,” he said.
Alok Kumar, president, Federation of Apartment Owners Association, has also welcomed the move saying that it would provide the much-needed relief to homebuyers who have been running from pillar to post. “We will extend all support to forum if we are called to be the part of it,” said Kumar.
The GDA is all set to send the names of the representatives to Uttar Pradesh Real Estate Regulatory Authority (UP-Rera). “We are in the process of sending the names from RWAs, Credai & from GDA who will constitute the forum,” said Ishtiaq Ahmed, chief architect & town planner, GDA.
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