The Supreme Court Collegium has proposed the transfer of Justice Narendar G, Judge, High Court of Karnataka, to the High Court of Orissa, for better administration of justice.
Justice Narendar G has field of specialization in Constitutional, Civil, Taxation (Customs), Mining laws, Environment and Forest cases, Arbitration Cases. He served as Co-opted member of the Karnataka State Bar Council. He was appointed as an Addtional Judge of the Karnataka High Court on 2nd January, 2015 and Permanent Judge on 30.12.2017.
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