The Supreme Court Collegium has proposed proposed transfer of Mr Justice Avneesh Jhingan, Judge, High Court of Punjab and Haryana to the High Court of Gujarat.
Justice M V Muralidaran as an Advocate conducted cases primarily pertaining to civil and tax matters and was elected as Chief Patron of the Punjab Tax Bar Association. His Lordship was elevated as an Additional Judge of the Punjab and Haryana High Court on 10.07.2017 and sworn in as Permanent Judge on 03.12.2018.
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