Supreme Court Collegium has recommended name of Justice Prasanna B Varale as a Judge of the Supreme Court of India.

A vacancy has arisen on retirement of Mr Justice Sanjay Kishan Kaul on 25 December 2023.

Mr Justice Prasanna B Varale was appointed as a Judge of the High Court of Bombay on 18 July 2008. He was elevated as Chief Justice of the High Court of Karnataka on 15 October 2022 and has been performing very well there. Mr Justice Prasanna B Varale has acquired considerable experience as a Judge of the High Court of Bombay and as the Chief Justice of the High Court of Karnataka for more than a year.

 

Picture Source :

 
Vishal Gupta