Judicial Officer, Uma Shanker Vyas has been appointed as a Judge of the Rajasthan High Court by Central Government of India.
The Notification issued by centre stated that,
"The President of India, in exercise of the power conferred by clause (l) of Article 217, Article 224 and Article 222 of the Constitution of India, after consultation with the Chief Justice of India, has appointed Judicial Officer Uma Shanker Vyas as a Judge of Rajasthan High Court."
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