The President of India has assented to the appointment of 7 Additional Judges to the Calcutta High Court.
The notification issued by the Law Ministry notifies that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint S/Shri Justices
- Biswaroop Chowdhury,
- Prasenjit Biswas,
- Uday Kumar,
- Ajay Kumar Gupta,
- Supratim Bhattacharya,
- Partha Sarathi Chatterjee and
- Md. Shabbar Rashidi,
Additional Judges of the Calcutta High Court, to be Additional Judges of that High Court for a period of one year w.e.f. 31.08.2025.
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