Central Government has assented to the appointment of two judicial officers as judges of the Patna High Court.
The notifications states that -
“In exercise of the power conferred by clause (1) of Article 217 of the Constitution of India, the President is pleased to appoint S/Shri
- Nawneet Kumar Pandey and
- Sunil Kumar Panwar
to be Judges of the Patna High Court, in that order of seniority, with effect from the date they assume charge of their respective offices”
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