The Designated Court, CBI, Ernakulam (Kerala) has today sentenced Shri P.R. Vijayan, former Dy. Commissioner at Air Cargo Complex, Calicut Airport; his wife Smt. Vasantha and daughters viz. Smt. Dhanya, Smt. Divya & Smt. Navya to undergo two years Rigorous Imprisonment with total fine of Rs. 2.5 crore.
CBI had registered a case on 27.09.2006 against the accused on the allegations that Shri P.R. Vijayan while working as Dy. Commissioner at Air Cargo Complex, Calicut Airport & also holding additional charge of Dy. Commissioner Air Customs, Calicut Airport had amassed assets in his name and in the name of his family members including wife, 3 daughters, disproportionate to his known sources of income during the period from July 2003 to July 2005 to the tune of Rs. 79,93,859/-.
After investigation, a chargesheet was filed on 30.06.2008 against the accused. The Trial Court found said accused guilty and convicted them. Two accused were acquitted by the Court.
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