The Central Bureau of Investigation has registered several cases/FIRs against the accused allegedly involved in intentionally targeting the Hon'ble Judges and Judiciary through interviews/social media/posts/speeches in on-line platforms, maliciously attributing ulterior motives in delivery of orders/judgements. The cases/FIRs have been registered on the orders of the Hon'ble High Court of Andhra Pradesh in WP- 9166 of 2020.
Searches were conducted at 10 locations including office/residential premises of accused /suspects in Andhra Pradesh & Telangana, wherein incriminating evidences were recovered.
CBI has also arrested three accused including Advocate, businessman from Hyderabad.
The arrested accused were produced before the Jurisdictional Court at Guntur (Andhra Pradesh) and were remanded to judicial custody. Investigation in the cases is continuing.
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