The Central Bureau of Investigation has arrested an absconding accused (resident of village – Bogtui Purbapara, West Bengal) & one of the alleged main conspirators from Rampurhat during further investigation of a case related to murder of Sh. Bhadu Sk. It was alleged that he along with other accused was present at the scene of crime and was helping the assailants flee from the spot. He had been evading arrest and absconding since inception of the case.
CBI had registered a case on 08.04.2022 in compliance of orders dated 08.04.2022 of the Hon’ble High Court at Calcutta passed in WPA (P) 130, 124, 125, 126, 129 & 133 of 2022 and taken over the investigation of the case no. 168/2022 dated 22.03.2022 earlier registered at Police Station Rampurhat (West Bengal). The case was registered against 10 accused.
After investigation, a chargesheet was filed on 20.06.2022 against 04 accused (also named in FIR) before the Designated Court. Further investigation was continuing against other accused.
The arrested accused was produced today before the court of ACJM, Rampurhat and remanded to four day’s Police Custody.
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