India’s leading law firm, Cyril Amarchand Mangaldas (CAM) has announced the promotion of 17 lawyers to its partnership. The promotions are effective as of May 1, 2023.
The partners, inducted into the partnership across various practice groups and cities are as follows:
NEW PARTNERS:
CAM Corporate
- Krithika Chandrasekaran, Corporate, Bengaluru
- Kriti Bhatia, Corporate, Bengaluru
- Molla Hasan, Corporate, Mumbai
- Sindhushri Badarinath, Corporate, Bengaluru
- Soumya Srivastava, Corporate, Mumbai
- Srabanee Ghosh, Corporate, Delhi-NCR
- Sreetama Sen, Corporate, Delhi-NCR
- Jinal Mehta, Real Estate, Mumbai
CAM Dispute Resolution
- Aviral Sahai, Disputes, Mumbai
- Monark Gahlot, Disputes, Ahmedabad
- Namita Shetty, Disputes, Mumbai
- Saloni Kapadia, Disputes, Mumbai
- Sara Sundaram, Disputes, Mumbai
CAM Finance
- Arkoday Roy, Project & Project Finance, Mumbai
- Bhupendra Verma, Project & Project Finance, Delhi-NCR
- Gayatri Shanker, Project & Project Finance, Mumbai
Cam Markets
- Aashima Johur, Capital Markets, Delhi-NCR
On this year’s promotions, Managing Partner Mr. Cyril Shroff said, “This year’s promotion reflects hard work and dedication of our lawyers. They have demonstrated legal expertise and commitment to our clients and firm’s culture. I am proud to welcome them to the partnership and I am confident that these new partners will help us continue to deliver outstanding results for our clients. This year’s promotion reflects our dedication to the organic development and continuous growth of the Firm and our practices.”
Partner and Chair of the Finance, Projects & Insolvency Practice, Mr. L Viswanathan commented “The new round of admissions is outstanding and will add considerable muscle to the CAM partnership. I wish all of them good luck in their new role”
Partner and National Head of the Corporate Practice, Ms. Reeba Chacko said, “I am extremely pleased to see the highest ratio of female partners in the recent round of promotions. We take immense pride in our gender diversity ratio and beauty is that it happened on merit and quality as the factors.”
Partner and Co-Head of the Private Client Practice, Mr. Rishabh Shroff added “I am delighted welcome this batch of partners. I have worked closely with many of them and look forward to working with all of them and in helping them prosper. It continuous to reinforce the organic growth model of the firm.”
About Cyril Amarchand Mangaldas
Cyril Amarchand Mangaldas (cam) is India’s leading law firm with a global reputation of being trusted advisers to its clients. The Firm advises a large and diverse set of clients, including domestic and foreign commercial enterprises, financial institutions, private equity and venture capital funds, start-ups, government and regulatory bodies. The Firm generalists, specialists and senior ex-regulators expertly guide clients across a spectrum of transactions, sectors and regulations. With 1000 lawyers and 160 Partners, the Firm is the largest full-service law firm in India and offices in key business centres at Mumbai, Delhi-NCR, Bengaluru, Ahmedabad, Hyderabad, Chennai, GIFT City and also in Singapore.
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