The President of India has assented to the appointment of advocate Smt. Shoba Annamma Eapen as Additional Judge of the Kerala High Court.
The notification issued by the Ministry of Law and Justice has notified that “In exercise of the power conferred by clause (1) of Article 224 of the Constitution of India, the President is pleased to appoint Smt. Shoba Annamma Eapen, to be an Additional Judge of the Kerala High Court, for a period of two years with effect from the date she assumes charge of her office.”
Kerala High Court has sanctioned strength of 47 judges, working with 39 judges. With these appointments the vacancies reduces to eight only.
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