The Allahabad High Court has declared 10th September, 2021 as holiday on account of Ganesh Chaturthi. The order is applicable to High Court of Judicature at Allahabad and its Lucknow Bench.
The Order issued by the Allahabad High Court has notified that “The Hon'ble Court has been pleased to declare 10th September, 2021 (Friday) Holiday on account of Ganesh Chaturthi in the High Court of Judicature at Allahabad and its Lucknow Bench, Lucknow, only and in lieu thereof, Saturday, the 04th of December, 2021 be observed as working day for the High Court.”
The Allahabad High Court, also known as High Court of Judicature at Allahabad is the high court based in Allahabad that has jurisdiction over the Indian state of Uttar Pradesh.
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