The High Court of Bombay has organized Full Court Reference to condole the sad demise of Hon’ble Shri Justice P. S. Brahme, Former Judge of the Bombay High Court.
The Notification issued by the High court has notified that “High Court Registry of Bombay, Bench at Aurangabad, will hold a Full Court Reference to Late Hon’ble Shri Justice P. S. Brahme, Former Judge of the Bombay High Court, on 14/02/2022 at 10 a.m., in the Court Hall No. 1, presided over by the Hon'ble Chief Justice which would be physically attended by Hon'ble Judges of this bench and other invitees only”.
The Registry has arranged for a Webex Meeting in the Conference Hall through the weblink mentioned in the box below, so as to enable all the concerned to attend the Full Court Reference on 14/02/2022 at 10 a.m.
About Full Court Reference
A full court reference is held for departed senior lawyers and judges of the apex court as a mark of respect and remembrance for their service to the court and the legal profession.
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