The Madurai Bench of the Madras High Court faced a security scare when authorities received a threatening email indicating a possible bomb threat. Acting swiftly, Court officials ordered the evacuation of all staff members, litigants, and visitors to ensure their safety.

The Bomb Disposal and Detection Squad, in coordination with local police, carried out a comprehensive inspection of the court premises. The operation focused on securing the area and confirming that there were no risks to personnel or the public.

This prompt response underscores the judiciary’s commitment to maintaining a safe environment for all stakeholders while ensuring that court operations are protected against potential security threats.

 

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Siddharth Raghuvanshi