The Acting Chief Justice of Allahabad High Court, Justice Munishwar Nath Bhandari has issued the Guidelines and modalities regarding functioning of High Court.

The letter isssued by the Acting Chief Justic of Allahabad High Court has stated that-

Any person desirous of joining Court proceedings through VideoConferencing shall have to send an email indicating his/her mobile number along with case details (Parties' Name, Nature of Case, Case Number, Year etc.) and his email id with a request for being provided a Video Conferencing link to enable him to join the Court proceedings.

This email has to be lodged with the High Court not later than 1:00 P.M, one working day before the date of hearing. The e-mail id is:- request_vc:alld@allahabadhighcourt.in.

 lt is also clarified that the counsel on record/AGA/Counsel for the Respondent is not permitted to share the Video link with any other individual except with those who are disclosed as representing the party on the e-file/petition/application. Not more than two advocates for a party shall be permitted on the vrdeo platform of actual hearing. The Video Conference Software works best on Google Chrome Browser.

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Vikas Rathour