26 Lawyers designated as Senior Advocates in this State [Read Notification]

On Thursday, the Jammu and Kashmir High Court has designated 26 Advocates as 'Senior Advocate'.

In the notification issued yesterday, the Registry of the J&K High Court named the below-mentioned Advocates to be conferred with the 'Senior' title:

1.Shri Abhinav Sharma

2.Shri Anil Bhan

3.Shri Abdul Majid Dar

4.Shri Bimal Roy Jad

5.Shri Chander Mohan Koul

6. Shri Gagan Basotra

7.Shri Javed Ahmad Kawoosa

8.Shri Mir Syed Latif

9.Shri Mohammad Altaf

10.Shri Mohammad Yousaf Bhat

11.Shri Mohsin-ul-Showkat Qadri

12.Smt. Moksha Khajuria Kazmi

13.Shri Nazir Ahmad Beigh

14.Shri Nissar Hussain Shah

15.Shri Om Parkash Thakur

16. Shri Poshker Nath Goja

17.Shri Pranav Kohli

18.Shri Rahul Bharti

19.Shri Rahul Pant

20.Shri Rajiv Jain

21.Shri Rohit Kapoor

22.Mrs. Seema Khajooria Shekher

23.Shri Showkat Ahmad Makroo

24.Shri Syed Faisal Qadri

25.Shri Vikram Sharma

26.Shri Wasim Sadiq Nargal

The Notification is subjected to furnishing of undertaking in terms of Rule (4) of the Criteria for Designating Senior Advocates, 2018.

{Read Rule Here and to Read More Bare Acts and Rules, visit https://www.latestlaws.com/bare-acts/}

Read Notice from Jammu and Kashmir High Court Here:

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