Village Officer & Ors. Vs. Chunayamakkal Joseph & Anr.
[Civil Appeal No. 207/2022]
Date: 19-01-2022
This appeal was called on for pronouncement of judgment today.
For Appellant(s)
Mr. Nishe Rajen Shonker, AOR
Ms. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
For Respondent(s)
Mr. P. A. Noor Muhamed, AOR
Ms. Giffara S., Adv.
Mr. Bilal Niamathulla, Adv.
Hon'ble Mr. Justice M.R. Shah pronounced the reportable judgment of the Bench comprising His Lordship and Hon'ble Mrs. Justice B.V. Nagarathna.
The appeal is allowed in terms of signed reportable judgment.
Pending application(s) shall stand disposed of.
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(NEETA SAPRA) |
(NISHA TRIPATHI) |
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(Signed reportable judgment is placed on the file) |
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