Citation : 2021 Latest Caselaw 624 SC
Judgement Date :
29 Nov 2021
Case No : T.P.(C) No.-000023 / 2020
Chetna Rathee Vs. Chahit Kundu & Anr.
[I.A. No. 144920 of 2021 in Transfer Petition (Civil) No. 23 of 2020]
Learned counsel for the petitioner submitted that an application has been filed seeking permission to withdraw this Transfer Petition.
Her submission is also placed on record.
Transfer Petition is dismissed as withdrawn.
Consequently, IA No. 144920/2021 is disposed.
.................................J. [B.V. NAGARATHNA]
NEW DELHI;
November 29, 2021
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