ORDER
Deepak Gupta, J. - Order dated 28.02.2020 passed in Special Leave Petition (Civil) No.5472 of 2020 arising out of Special Leave Petition (Civil) Diary No. 1321 of 2020 shall be treated as the order passed in this petition also.
Monday, 13, Apr, 2026
- हाईकोर्ट ने फरलो देने से इनकार मौलिक अधिकारों का उल्लंघन
- Call for Chapters: Books and Journal by Bharati Vidyapeeth’s New Law College, Sangli: Submit by May 5
- Internship Opportunity at Deed and Defense Law Firm, Ghaziabad [2 Months; Unpaid]: Apply Now!
- राजस्थान में पशु चिकित्सा अधिकारी परीक्षा तय तारीख पर, हाईकोर्ट ने टालने से किया इनकार
- 9 मार्च को मेरा दिल बैठ गया...' भरी अदालत में क्या बोले अरविंद केजरीवाल, जस्टिस स्वर्णकांता ने सुना दी खरी-खरी
- लैंड-फॉर-जॉब्स: सुप्रीम कोर्ट से लालू यादव को झटका, केस और चार्जशीट रद्द करने से इनकार; पेशी से मिली छूट
- Land-for-Job Scam: SC refuses to quash CBI FIR against Lalu Prasad Yadav and his family members
- SC issues notice to Centre on PIL challenging provisions of Digital Personal Data Protection law
- [Live Updates] Delhi HC hears Arvind Kejriwal for recusal of Justice Swarana Kanta Sharma in Excise case
- सुप्रीम कोर्ट में टली बांके बिहारी मंदिर मैनेजमेंट मामले की सुनवाई, दो हफ्ते बाद का समय
- SC notice to Centre, EC on plea seeking to implement finger, iris biometric system at polling stations
- Webinar on Preparing for AGI – The Age of Superintelligence by AI Safety Hong Kong (AISHK) [April 28]: Register Now!
- रेलूराम पूनिया हत्याकांड केस में नया ट्विस्ट, 'कातिल बेटी' ने खुद को बताया पीड़ित, सुप्रीम कोर्ट में दी नई दलील
- National Disaster Management Authority Internship Programme 2026 [UG/PG; 6-8 Weeks; Stipend of Rs. 12k]: Details Here!
- Call for Research Assistants with Mr. Gyan Prakash Kesharwani, Advocate & Chairperson at VidhiAagaz [Stipend upto Rs. 10k]: Apply April 20
