(Constitution Bench)
Before :- Ranjan Gogoi, CJI., S.A. Bobde, Dr. Dhananjaya Y. Chandrachud, Ashok Bhushan, S. Abdul Nazeer, JJ.
SLP (Civil) Diary No. 22744 of 2017. D/d. 9.11.2019.
Shia Central Board of Waqf U.P. - Petitioner
Versus
Sunni Central Board of Wakf - Respondent
For the Petitioner :- M.C. Dhingra, Advocate.
ORDER
SLP (Civil) Diary number 22744 of 2017
There is an inordinate delay of 24964 days in the Special Leave Petition filed by the Shia Central Board of Waqf Uttar Pradesh against the final judgment dated 30 March 1946 of the Civil Judge, Faizabad. The delay has not been adequately explained. The Special Leave Petition is accordingly dismissed.

