Item No.1502 Court No.8 Section XIV
Supreme Court of India
Record of Proceedings
Babu Ram Vs. Santokh Singh (D) through his LRS. & Ors.
[Petition for Special Leave to Appeal (C) No.31039/2018 arising out of impugned final judgment and order dated 07-05-2018 in RSA No.457/2002 passed by the High Court of Himachal Pradesh at Shimla]
Date: 07-03-2019
This matter was called on for pronouncement of Judgment today.
For Petitioner(s)
Mr. Devendra Singh, AOR
Mr. Sanchar Anand, Adv.
Dr. Sushil Balwa, Adv.
Mr. Atul K. Sinha, Adv.
For Respondent(s) Ms. Jayatee Chatterjee, Adv.
Mr. Ranjan Mukherjee, AOR
Hon'ble Mr. Justice Uday Umesh Lalit
Pronounced the reportable judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice M.R. Shah.
Leave granted.
Civil Appeal is dismissed, in terms of the signed reportable judgment.
Pending application(s), if any, shall stand disposed of.
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Mukesh Nasa |
Suman Jain |
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Court Master |
Branch Officer |
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Signed Reportable Judgment is placed on the file |
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