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Rajesh S/o. Shrirambapu Fate Vs. State of Maharashtra
2019 Latest Caselaw 573 SC

Citation : 2019 Latest Caselaw 573 SC
Judgement Date : Jul/2019

    

Rajesh S/o. Shrirambapu Fate Vs. State of Maharashtra & Ors.

[Civil Appeal No.5687 of 2019 @ SLP (Civil) No.16981/19]

[D.No.23001 of 2019]

ASHOK BHUSHAN,J.

For the reasons given by us in our judgment of the date in Civil Appeal No.5444 of 2019,

Vishal Ashok Thorat and ors. vs. Rajesh Shrirambapu Fate & Ors. this appeal is dismissed.

......................J. (ASHOK BHUSHAN)

......................J. (NAVIN SINHA)

New Delhi,

July 19, 2019.

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