Citation : 2011 Latest Caselaw 681 SC
Judgement Date : Sep/2011
U.P.State Roadways Transport Corp. Vs. National Ins. Co., Ltd. & Ors.
O R D E R
Leave granted.
This case is disposed of in the light of the judgment of this Court in C.A.No.5901/2011 etc. titled Uttar Pradesh State Road Transport Corporation Vs. Kulsum & Ors., delivered on July 25, 2011. This appeal is, accordingly, disposed of.
...................J. (DALVEER BHANDARI)
...................J. (DEEPAK VERMA)
NEW DELHI;
5TH SEPTEMBER, 2011
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